Section 29(1) in THE UTTAR PRADESH REORGANISATION ACT, 2000
(1)On and from the appointed day, in the Advocates Act, 1961 (25 of 1961), in section 3, in sub-section (1), in clause (a), for the words "and Uttar Pradesh", the words "Uttar Pradesh and Uttaranchal" shall be substituted.
