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[Cites 0, Cited by 0] [Section 197(2)] [Section 197] [Entire Act]

State of West Bengal - Subsection

Section 197(2)(g) in West Bengal Co-operative Societies Rules, 2011

(g)When a memorandum of appeal or an application has been registered, the Secretary shall, as soon as may be, send an intimation thereof to the Registrar or other officers concerned calling for the records and proceedings relating to such memorandum of appeal or application unless those records and proceedings are already in the offiCe of the tribunal.