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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Veterinary Council Rules, 1997

(1)The registrar shall, after disposing of the claims and objections, if any, under Rule 7 prepare a final list after carrying out any clerical or printing error and other inaccuracies in the draft roll subsequently discovered or brought to his notice.