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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(3)Copies of the preliminary lists of electors of each category shall, as soon as they are ready, be published by the Deputy Commissioner for inviting objections of the public by pasting a notice with the copies of the preliminary lists at conspicuous places in the office of :-
(i)the Deputy Commissioner;
(ii)Tehsildar; and
(iii)the Market Committee.
[Provided that where in a notified market area there is in existence a Co-operative Society, such lists of members of the Co- operative Societies shall also be published for inviting objections of the public by pasting a notice with copies of such preliminary list at conspicuous places in the office of the Assistant Registrar, Co-operative Societies, for that area.] [Added vide Notification No. GSR 264/PA 23/61/S. 43 Amd. (6)/66 dated 11th October, 1966.]