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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(4)(b) in Uttar Pradesh Public Service (Tribunals) Act, 1976

(b)[an officer or servant of the High Court or of a court subordinate to the High Court;] [Substituted, clause by, in section 2 U.P. Act no 01 of 1977.]