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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(2)Maintenance and production of records of the society - It shall be the responsibility of the Primary Weavers Co-operative Society, the circle Assistant Director of Handlooms and Textiles, the Authorised Officer and the Trustee to maintain the respective records and registers prescribed under the Rules.