Manipur High Court
State Of Manipur & Anr vs National Human Rights Commission on 21 November, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Digitally signed by IN. 70
SHOUGRAKPAM SHOUGRAKPAM DEVANANDA
DEVANANDA SINGH SINGH
Date: 2024.11.21 11:46:54 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 201 of 2023
State of Manipur & anr. ... Petitioners
Vs.
National Human Rights Commission
(NHRC) & anr. ... Respondents
B E F O R E
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
O R D E R
21-11-2024 On the joint prayer made by the counsel appearing for the parties, list this case again on 18-12-2024.
Earlier interim order shall continue till the next date.
JUDGE Devananda