Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of Jharkhand - Section

Section 56 in The Bihar Co-operative Societies Act, 1935

56. Power of revision by Registrar.

- The Registrar may, on application or of his own motion revise any order passed by a person exercising the powers of a Registrar or by a liquidator under Section 44.