Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203] [Entire Act] State of Bihar - Subsection Section 203(5) in Bihar Board's Miscellaneous Rules, 1958 (5)Repairs etc. - No local mechanic shall ever be allowed to repair a Chubb's Padlock or to make a new key for one.
