Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(vii) in The West Bengal Court-Fees Act, 1970 (vii)In suits to enforce a right of preemption - according to the market-value of the land, building or garden in respect of which the right is claimed;
