Section 4A(gf) in The West Bengal Rural Employment And Production Act, 1976
(gf)[ interest under clause (ga) or clause (gb) shall be payable in respect of payment of rural employment cess which falls due on any day after the 30th day of April, 1992, and interest under clause (gc) shall be payable in respect of assessments for which notices of demand of rural employment cess under clause (d) are issued on or after the date of commencement of the West Bengal Taxation Laws (Amendment) Act, 1992:] [[Clauses (ga) to (gl) first inserted by W.B. Act 1 of 1986, then Substituted by W.B. Act 2 of 1992. Previous clause (gf) was as under:
