Section 13(3) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016
(3)The provisions of the Code of Criminal Procedure, 1973 (2 of 1974) shall, so far as may apply to any search or seizure under this section as they apply to any search or seizure made under the authority of a warrant issued under Section 93 of the said Code.
