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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(4) in Chhattisgarh Police Act, 2007

(4)[ The Director General of Police shall constitute a Range Police Establishment Board for each Police Range to be called as the “Range Board" with the Range Inspector General of Police as its Chairman and two District Superintendents of Police of the Range as its members which shall have authority to transfer subordinate ranks upto the level of and including Assistant Sub—Inspector from one district to another within the Police Range.