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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(1) in Rajasthan Registration Rules, 1955 Volume II

(1)A Character roll of each departmental Sub-Registrar shall be maintained in the office of the Inspector General of Registration. The Deputy Inspector General of the Circle shall submit through the District Registrar concerned early in January each year a confidential report in column 2 of the form prescribed below about the preceding year’s work and conduct of each Sub-Registrar in his circle. The Deputy Inspector General shall also record a certificate on each report, if he can conscientiously do so. to the effect that nothing has come to his knowledge which casts any doubt upon the Sub-Registrar's official integrity. If, however, such a certificate cannot be given in the case of any Sub-Registrar, the Deputy Inspector General shall bring out this fact prominently in the report. Such an entry shall be self-contained and shall, so far as possible, give the reasons for withholding the certificate.