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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(n) in Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008

(n)"wholesaler" means a dealer in rice, wheat, pulses, edible oil seeds and edible oils who sells such commodities to other dealers or to bulk consumers;