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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(4) in Maharashtra Cinemas (Regulation) Rules, 1966

(4)Nothing in this rule shall apply to touring cinemas and to premises duly licensed for use for cinematograph exhibition before the coming into force of these Rules, so long as "Exit" and "No Exit" signs in such premises are clearly visible and easily legible.