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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(s) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

(s)for thorough and efficient washing of carcasses, a higher pressure between 1000 kPa to 1 700 kPa shall be maintained;