Andhra Pradesh High Court - Amravati
Royal Sundaram Alliance Insurance ... vs Smt. Mulakathalla Chennamma 5 Others on 26 September, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: C.M.A. No.691 of 2013 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
18. 26.09.2023 VJP, J At request, post the matter finally on 12.10.2023.
Learned counsel representing both the parties are directed to conclude their arguments on that day, since the matter is included in the batch basing on the legal issue.
_______ VJP, J PND