Allahabad High Court
Om Prakash Agarwal vs Asst. Commissioner Of (Income Tax) ... on 21 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 1874 of 2006 Petitioner :- Om Prakash Agarwal Respondent :- Asst. Commissioner Of (Income Tax) (Central Circle) Petitioner Counsel :- Swapnil Kumar,RaVi Kant Respondent Counsel :- S.C.,Bharat Ji Agarwal Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. This case is being passed over for the day on the illness slip of Sri D. Awasthy.
Order Date :- 21.1.2010 PG