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Union of India - Section

Section 1976 in The Jute Packaging Materials (Compulsory Use In Packing Commodities) Rules, 1987

1976.

G.S.R. 731 (E), dated 26th August, 1987. - In exercise of the powers conferred by sub-section (1) of Section 17 of the Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987 (10 of 1987), the Central Government hereby makes the following rules, namely: