Section 136 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
136. Application of rules to the Deputy Superintendent, Medical Subordinate and others.
- Unless there is something inconsistent with anything contained in any rule relating to any officer or class of officers, or repugnant to the subject or context, the rules relating to subordinate officers generally hereinafter following, shall be deemed to apply also to the Deputy Superintendent, the Medical Subordinate and all persons serving under the order of the Medical
