Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 133 in The Petroleum Rules, 2002 133. Identification mark on licensed premises .-Every installation, storage shed or service station under these rules shall have prominently marked thereon the number of the license held for it.
