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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(3)The train services on Bangalore metro railway may, under special circumstances or during initial stages, be run in accordance with the Approved Special Instruction by any of the following systems of working; namely:-
(a)automatic block system;
(b)absolute block system.