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State of Haryana - Section

Section 1 in Haryana Liquor Licence Rules, 1970

1.

(1)These rules may be called the Haryana Liquor License Rules, 1970.
(2)They shall come into force on the first day of April, 1970 :Provided that for the purpose of holding auctions for any period commencing on or after the first day of April, 1970, they shall be deemed to have come into force on the date of their publication in the Official Gazette.A - Classes of Licenses and Authorities Empowered to Grant and Renew them