Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act] Union of India - Subsection Section 24(3)(ii) in The Central Excise Rules, 2017 (ii)the cost audit reports, if any, under section 148 of the Companies Act, 2013 (18 of 2013); and