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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(2)(iii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(iii)the manner and form in which the funds placed at the disposal of the Board and Councils shall be maintained and the application of, and payment from, such funds;