Supreme Court - Daily Orders
Chander Mohan vs U.O.I.. on 16 April, 2014
\232 IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.856 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO.988 OF 2014
CHANDER MOHAN Petitioner(s)
VERSUS
U.O.I.& ANR. Respondent(s)
O R D E R
Application for oral hearing is rejected. Delay condoned.
We have gone through the review petition and the connected papers. We find no merit in the review petition and the same is dismissed.
........................J. ( DR. B.S. CHAUHAN ) ........................J. ( J. CHELAMESWAR ) NEW DELHI, APRIL 16, 2014 CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (C) NO(s). 856 OF 2014 IN SLP(C) 988/2014 CHANDER MOHAN Petitioner(s) VERSUS U.O.I.& ANR. Respondent(s) (With appln(s) for c/delay in filing review petition,oral hearing Date: 16/04/2014 This Petition was circulated today. CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN HON’BLE MR. JUSTICE J. CHELAMESWAR By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected.
Delay condoned. The review petition is dismissed, in terms of the signed order.
(O.P. SHARMA) (M.S. NEGI) COURT MASTER ASSISTANT REGISTRAR (Signed order is placed on the file)