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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(4)In order to maintain safety for through running, points for trap sidings must not be inserted in the main tine or through tine, except under approved Special Instructions in accordance with the Signal Engineering Manual, Part I.