Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 80 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 80. Currency in which pension is payable. - All pensions including gratuities admissible under these regulations shall be payable in rupees in India only.
