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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Andhra Pradesh - Subsection

Section 163(2)(b) in Andhra Pradesh Municipalities Act, 1965

(b)over any water-course from which a supply of water for drinking for producing electric energy or for other purposes is derived within one kilometer above and half kilometre below any point at which water is taken for such area; and