Bombay High Court
M. K. Rajpurohit vs M/S. Lodha Developers Private Limited ... on 3 September, 2024
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 541 OF 2024
M. K. Rajpurohit ....APPELLANT
V/S
M/s. Lodha Developers Private Limited And Ors
....RESPONDENT
Mr. Krishnakant P. Deshmukh i/b Ms. Divya A. Pawar for Appellant.
CORAM : HON'BLE MS. JUSTICE GAURI GODSE J
DATE : 3rd September, 2024
P.C. :
At the request of learned counsel for the Appellant , stand over to 27/11/2024 . If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
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