Section 21(5) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*
(5)Operator of the facility upon completion of treatment and disposal operations of the hazardous wastes shall forward copy 5 (green) to the State Pollution Control Board and copy 6 (blue) to the occupier and the copy 3 (pink) shall be retained by the operator of the facility.
