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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(6)(d) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(d)communicate to the co-operative, by registered post, the fresh certificate of registration along with certified copies of the amended Memorandum and Articles.