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Bombay High Court

Israel Benjamin Abraham vs Stanislaus F. Rego And Anr on 6 September, 2018

Bench: A.S. Oka, M.S. Sonak

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                   APPEALS NO. 388 OF 2017
                             In
               TESTAMENTARY SUITS 75 OF 2002

 Margaret Benjamin Abraham And 6 Ors                             ....Petitioner
              V/S
 Stanislaus F. Rego And Anr                                   ....Respondent
        CORAM :                A.S. OKA &
                               M.S. SONAK, JJ
      DATE :                   6th September, 2018
 P.C. :

On account of paucity of time, matter stands adjourned to 17/09/2018. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.

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