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State of Haryana - Section

Section 7 in The Haryana Regulation and Control of Crushers Act, 1991

7. Reports and returns of the licensees.

- The reports and returns, relating to quantum of minerals or minor minerals crushed per day, electricity consumed, power generated in case of captive power generated run crusher, number of labour employed and wages paid and any other matter, shall be submitted by the licensees within such period and to such authority as may be prescribed.