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[Cites 0, Cited by 1] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Drugs And Cosmetics Act, 1940

(1)For the purposes of this Chapter, the expression “standard quality” means—
(a)in relation to a drug, that the drug complies with the standard set out in the Second Schedule, and
(b)in relation to a cosmetic, that the cosmetic complies with such standard as may be prescribed.