Section 11 in The Punjab Minimum Wages Rules, 1950
11. Meetings.
- The Chairman may, subject to the provisions of rule 12, call a meeting of the Committee, [ - ] [The words 'Advisory Committee' omitted by the Punjab Government Notification No. 9110/8801-Lab-58/68593, dated 28.8.1958.] or the Board, as the case may be, at any time he thinks fit :Provided that on a requisition in writing from not less than one- half of the members the Chairman shall call a meeting within fifteen days from the date of the receipt of such requisition.
