Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Arunachal Pradesh - Subsection Section 15(1)(c) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016 (c)the lodger has failed to vacate the accommodation on termination of the period of the agreement in respect thereof: