Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67A(4)] [Section 67A] [Entire Act]

Union of India - Subsection

Section 67A(4)(b) in Aircraft Rules, 1937

(b)by the Chief Flying Instructor, in the case of members of the [Flying Training Orginasation] [Substituted 'Club' by Notification No. G.S.R. 481(E), dated 15.5.2017 (w.e.f. 23.3.1937).], and