Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(3)(vii) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(vii)to resolve a conflict (excluding conflicts at a meeting of the Board of Governors) in the manner provided for in this Act.