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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Assam - Subsection

Section 48(2)(d) in The Assam Fire Service Act, 1985

(d)the conditions of tire service of the members of there Force including their rank, pay, allowances, house rent, hours of duty and leave, maintenance of discipline and removal from service;