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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xxiv) in The Maharaja Sayajirao University of Baroda Act, 1949

(xxiv)to determine salaries, allowances and emoluments of the teachers [and other employees] [These words were inserted by Bombay 52 of 1950, Section 18 (f).] of the University, the conditions of their service, the qualifications for employment as teachers and to prescribe leave rules;