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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 80(2)(b) in Arunachal Pradesh Co-operative Societies Act, 1978

(b)where no time is so provided, within such time, having regard to the nature and extent of the action to be taken as the Registrar may specify by notice in writing.