Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Rajasthan - Subsection Section 14(3) in The Rajasthan Sales Tax Act, 1994 (3)Dealers required under Section 5 to pay lump sum in lieu of tax shall not collect tax or any sum in lieu of tax.
