Madhya Pradesh High Court
Vishandas Parwani (Since Deceased) vs Shishir Khare on 8 August, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-26983-2018
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 26983 of 2018
(VISHANDAS PARWANI (SINCE DECEASED) AND OTHERS Vs SHISHIR KHARE )
MCRC/15044/2016
Dated : 08-08-2024
Parties through their counsel.
As prayed by the counsel for the respondents, list after two weeks.
Interim relief, if any, to continue till next date of hearing.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 8/9/2024 12:23:11 PM