Section 3(1)(l) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

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Union of India - Subsection

Section 3(1)(l) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(l)the intermediary shall report cyber security incidents and share related information with theIndian Computer Emergency Response Team in accordance with the policies andprocedures as mentioned in the Information Technology (The Indian Computer Emergency Response Team and Manner of Performing Functions and Duties) Rules, 2013.

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Union of India - Subsection

Section 3(1)(l) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021