Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(k) in Maharashtra Horticulture Development Corporation Act, 1984

(k)to promote and encourage the following farming systems, that is to say:-
(i)mixed cropping and intercropping,
(ii)rain fed farming,
(iii)Multiple cropping in irrigated areas.
(iv)multi-level cropping,
(v)kitchen gardening;