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State of Tamilnadu - Section

Section 24 in The Tirunelveli City Municipal Corporation-Water Supply Bye-Laws

24.

No direct connection from the main distribution, pipe line of Corporation will be granted for the boilers. Water should be taken only from the storage tank specially constructed for the purpose. For every such constructed tank, there shall be separate ball (float) tap, watch/alarm device and should be put up in such a way as to facilitate easy inspection by the Corporation Officials.