Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 66 in Himachal Pradesh Co-Operative Societies Rules, 1971 66. Form of declaration. - A declaration to be made under clause (i) or (ii) of section 47 of the Act shall be in the form set forth in the schedule.
