Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

NCT Delhi - Subsection

Section 58(1)(d) in The Delhi School Education Rules, 1973

(d)where the appropriate authority is a local authority, to the Administrator.